Allahabad High Court
Udai Bhan vs State Of U.P. on 16 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8911 of 2015 Applicant :- Udai Bhan Opposite Party :- State Of U.P. Counsel for Applicant :- Ravi Singh Sisodiya,Santosh Kumar Shukla Counsel for Opposite Party :- Govt. Advocate,Pankaj Verma Hon'ble Bachchoo Lal,J.
Learned counsel for the complainant prays for and is granted three days further time and no more to file counter affidavit.
List on 24.11.2015.
Order Date :- 16.11.2015 A.