Allahabad High Court
Kanne Lal @ Kunnu @ Chhotkannu vs State Of U.P on 16 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7859 of 2015 Applicant :- Kanne Lal @ Kunnu @ Chhotkannu Opposite Party :- State Of U.P Counsel for Applicant :- Satyendra Kumar Maurya Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 16.11.2015 A.