Allahabad High Court
Gurpreet Singh vs Chairman And M.D.State Bank Of ... on 16 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 6372 of 2005 Petitioner :- Gurpreet Singh Respondent :- Chairman And M.D.State Bank Of India And 2 Ors Counsel for Petitioner :- Harjot Singh,Aditya Pandey,Vivek Kumar Rai,Vivek Raj Singh Counsel for Respondent :- N.K.Seth,Anurag Srivastava Hon'ble Dr. Devendra Kumar Arora,J.
In has been informed that in compliance of the order dated 26.10.2015, Sri Anurag Srivastava, learned Counsel for the opposite party filed affidavit on 2.11.2015, the same is not on record.
Office is directed to trace out the same and place on record.
List in the next cause list.
Order Date :- 16.11.2015 Arvind