Allahabad High Court
Satiesh vs State Of U.P. on 16 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8433 of 2015 Applicant :- Satiesh Opposite Party :- State Of U.P. Counsel for Applicant :- Sushil Kumar Gupta Counsel for Opposite Party :- Govt. Advocate,Uttam Kr. Awasthi Hon'ble Bachchoo Lal,J.
Sri Uttam Kumar Awasthi, learned counsel for the complainant has sent illness slip while learned counsel for the applicant as well as learned A.G.A are present.
List peremptorily in the next cause list.
Order Date :- 16.11.2015 A.