Allahabad High Court
Anil @ Neeru vs State Of U.P. on 6 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7824 of 2015 Applicant :- Anil @ Neeru Opposite Party :- State Of U.P. Counsel for Applicant :- Jageshwari Prasad Mathur,Mrs.Suniti Sachan Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 6.11.2015 A.