Om Prakash vs State Of U.P.

Citation : 2015 Latest Caselaw 4006 ALL
Judgement Date : 6 November, 2015

Allahabad High Court
Om Prakash vs State Of U.P. on 6 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10154 of 2015
 

 
Applicant :- Om Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Uttam Kumar Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Rajendra Prasad, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted two weeks time to file counter affidavit.

List thereafter.

Order Date :- 6.11.2015 A.