Ram Pratap vs State Of U.P.

Citation : 2015 Latest Caselaw 4003 ALL
Judgement Date : 6 November, 2015

Allahabad High Court
Ram Pratap vs State Of U.P. on 6 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10132 of 2015
 

 
Applicant :- Ram Pratap
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 6.11.2015 A.