Allahabad High Court
Indra Kumar Singh vs State Of U.P. on 6 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10232 of 2015 Applicant :- Indra Kumar Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Rajendra Prasa Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted two weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 6.11.2015 A.