Allahabad High Court
Brahmeshwar Prasad Pathak vs State Of U.P. And Another on 6 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - A No. - 62386 of 2015 Petitioner :- Brahmeshwar Prasad Pathak Respondent :- State Of U.P. And Another Counsel for Petitioner :- Satya Prakash Pandey Counsel for Respondent :- C.S.C. Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Learned Standing Counsel prays for and is granted four weeks' time to file counter affidavit.
List thereafter.
Order Date :- 6.11.2015 Ashish Pd.