Allahabad High Court
Rafeeq @ Chhotakka vs The State Of U.P. on 6 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10139 of 2015 Applicant :- Rafeeq @ Chhotakka Opposite Party :- The State Of U.P. Counsel for Applicant :- Syed Mohammad Munis Jafar Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 6.11.2015 A.