Allahabad High Court
Vikas Rawat vs State Of U.P. on 6 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10131 of 2015 Applicant :- Vikas Rawat Opposite Party :- State Of U.P. Counsel for Applicant :- Madhu Kumar Dixit Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 6.11.2015 A.