Allahabad High Court
Vijay Kumar Agrawal vs Central Bank Of India And 2 Others on 6 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - A No. - 62513 of 2015 Petitioner :- Vijay Kumar Agrawal Respondent :- Central Bank Of India And 2 Others Counsel for Petitioner :- Vijay Kumar Mahendra Counsel for Respondent :- Gyan Prakash Shrivastava Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
After the matter was argued at some length, counsel for the petitioner states that the petition may be dismissed as not pressed.
Accordingly, the writ petiion is dismissed as not pressed.
Order Date :- 6.11.2015 Ashish Pd.