Allahabad High Court
Ram Sanehi @ Kariya vs State Of U.P. on 6 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Criminal Misc. Correction Application No. 117167 of 2015 In Case :- BAIL No. - 9624 of 2015 Applicant :- Ram Sanehi @ Kariya Opposite Party :- State Of U.P. Counsel for Applicant :- Nandita Bharti Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Correction application is allowed.
Necessary correction has been incorporated in the order dated 29.10.2015.
In the second line of paragraph no. 5 of the order dated 29.10.2015 " section 3/4 POCSO Act" be read as " section 5/6 POCSO Act "
Office is direct to supply the corrected certified copy of this order to the learned counsel for the applicant.
Order Date :- 6.11.2015 A.