Allahabad High Court
Sonu Kumar Gupta vs State Of U.P. on 5 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?. Court No. - 11 Case :- BAIL No. - 8582 of 2015 Applicant :- Sonu Kumar Gupta Opposite Party :- State Of U.P. Counsel for Applicant :- Amit Singh Counsel for Opposite Party :- Govt. Advocate,Hari Shanker Tewari Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant submits that Sri H.S. Tiwari, Adocate had field vakalatnama on behalf of the complainant but it is not on record. Office is directed to trace out the same and place it on the record.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 5.11.2015 A.