Allahabad High Court
Kishan Chand Yadav vs Dy.Director Of Education Lucknow on 5 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 307 of 1998 Petitioner :- Kishan Chand Yadav Respondent :- Dy.Director Of Education Lucknow Counsel for Petitioner :- H.G.S.Parihar,Meenakshi Singh Parihar Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Office is directed to submit service report.
List in the next cause list.
Order Date :- 5.11.2015 Arvind