Allahabad High Court
Mohammad Arif vs State Of U.P. on 5 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10089 of 2015 Applicant :- Mohammad Arif Opposite Party :- State Of U.P. Counsel for Applicant :- Uma Kant Dixit Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 5.11.2015 A.