Allahabad High Court
Rajnish vs The State Of U.P. on 5 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10082 of 2015 Applicant :- Rajnish Opposite Party :- The State Of U.P. Counsel for Applicant :- Vijay Prakash Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 5.11.2015 A.