Allahabad High Court
Sabit Husain vs The State Of U.P. on 5 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9486 of 2015 Applicant :- Sabit Husain Opposite Party :- The State Of U.P. Counsel for Applicant :- Nadeem Murtaza Counsel for Opposite Party :- Govt. Advocate,Rakesh Kr.Tripathi Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 5.11.2015 A.