Allahabad High Court
Smt. Ruby vs State Of U.P. Thru Secy. And 3 ... on 5 November, 2015
Bench: Arun Tandon, Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL MISC. WRIT PETITION No. - 21841 of 2015 Petitioner :- Smt. Ruby Respondent :- State Of U.P. Thru Secy. And 3 Others Counsel for Petitioner :- Puneet Kumar Shukla Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Ashwani Kumar Mishra,J.
Criminal Misc. Correction Application No. 360557 of 2015 Petitioner is permitted to make necessary corrections in the prayer clause of the petition today in the Court.
The order has been corrected by the Court accordingly.
The correction application is allowed.
Order Date :- 5.11.2015 Ashish Pd.