Allahabad High Court
Sipahi Lal vs State Of U.P. on 5 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9342 of 2015 Applicant :- Sipahi Lal Opposite Party :- State Of U.P. Counsel for Applicant :- Ram Pheran Dwivedi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, put up 18.11.2015 as fresh case.
Order Date :- 5.11.2015 A.