Allahabad High Court
Ram Pravesh vs State Of U.P.Through Principal ... on 5 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5756 of 2001 Petitioner :- Ram Pravesh Respondent :- State Of U.P.Through Principal Secy. Counsel for Petitioner :- T.K.Misra,Surya Kant Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Surya Kant Singh, learned Counsel for the petitioner, case is adjourned.
List again.
Order Date :- 5.11.2015 Arvind