Allahabad High Court
Satish Gupta vs State Of U.P. And Another on 5 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8329 of 2015 Applicant :- Satish Gupta Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Desh Ratan Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 5.11.2015 A.