Allahabad High Court
U.P.Rajaswa Sangrah Amin Through ... vs State Of U.P.Through ... on 4 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 362 of 2006 Petitioner :- U.P.Rajaswa Sangrah Amin Through President G.S.Bajpayee Respondent :- State Of U.P.Through Prn.Secy.Revenue And 2 Others Counsel for Petitioner :- Pramendra Kr. Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Pramendra Kumar Singh, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 4.11.2015 Arvind