Allahabad High Court
Yagya Deo Tripathi vs State Of U.P.Through Secy. on 4 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5014 of 1998 Petitioner :- Yagya Deo Tripathi Respondent :- State Of U.P.Through Secy. Counsel for Petitioner :- M.S.Rathore,Madan Mohan Pandey,Ram Dheeraj Yadav Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Ram Dheeraj Yadav, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 4.11.2015 Arvind