U.P.Rajaswa Sangrah Amin Singh ... vs State Of U.P.Through ...

Citation : 2015 Latest Caselaw 3903 ALL
Judgement Date : 4 November, 2015

Allahabad High Court
U.P.Rajaswa Sangrah Amin Singh ... vs State Of U.P.Through ... on 4 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 359 of 2006
 

 
Petitioner :- U.P.Rajaswa Sangrah Amin Singh Through Secretary P.Kumar
 
Respondent :- State Of U.P.Through Prn.Secy.Revenue And 8 Others
 
Counsel for Petitioner :- Pramendra Kr. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Pramendra Kumar Shukla, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 4.11.2015 Arvind