Allahabad High Court
Kumari Sarita Jaiswal D/O Guru ... vs District Level Committee Thru ... on 4 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4499 of 2009 Petitioner :- Kumari Sarita Jaiswal D/O Guru Charan Jaiswal Respondent :- District Level Committee Thru Chairman/D.M., Raibareli & Ors Counsel for Petitioner :- Upendra Singh Counsel for Respondent :- P.R. Kanaujia,Alok Misra Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Upendra Singh list this case on 17.11.2015 on priority.
When the case is next listed, the name of Sri Nimendu Srivastava will be shown as Counsel for the B.S.A.RaiBareli.
Order Date :- 4.11.2015 Arvind