Allahabad High Court
Deepak vs State Of U.P. on 4 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 657 of 2005 Appellant :- Deepak Respondent :- State Of U.P. Counsel for Appellant :- Amit Daga,P.K. Rai Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on the request of learned counsel for the appellants.
List in the month of February, 2016.
Order Date :- 4.11.2015 Ashish Pd.