Allahabad High Court
Jagannath S/O Kataru vs State Of U.P. Thru Secy. Social ... on 4 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 392 of 2010 Petitioner :- Jagannath S/O Kataru Respondent :- State Of U.P. Thru Secy. Social Welfare & Ors. Counsel for Petitioner :- Shailendra Singh Chauhan Counsel for Respondent :- C.S.C.,Neeraj Chaurasiya,R.P. Verma Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Shailendra Singh Chauhan, learned Counsel for the petitioner, case is adjourned.
List immediately after Deepwali Holiday.
Order Date :- 4.11.2015 Arvind