Allahabad High Court
Munna @ Parvez vs State Of U.P. on 4 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 3856 of 2015 Appellant :- Munna @ Parvez Respondent :- State Of U.P. Counsel for Appellant :- Brijesh Sahai Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on the request of learned counsel for the appellant.
List in the month of February, 2016.
Order Date :- 4.11.2015 Ashish Pd.