Allahabad High Court
Santosh Kumar S/O Shri Govind ... vs State Of U.P.Through ... on 4 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4938 of 2009 Petitioner :- Santosh Kumar S/O Shri Govind Prasad [Obj. Filed] Respondent :- State Of U.P.Through Prn.Secy.Public Works Department & Anor Counsel for Petitioner :- Aditya Narayan,A.N.Pathak Counsel for Respondent :- C.S.C.,Rajesh Chandra Mishra Hon'ble Dr. Devendra Kumar Arora,J.
Sri Aditya Narayan, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 4.11.2015 Arvind