Allahabad High Court
Mangal Singh And Anr. vs State Of U.P. on 4 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 131 of 2011 Appellant :- Mangal Singh And Anr. Respondent :- State Of U.P. Counsel for Appellant :- R.P. Dwivedi,Rakesh Kumar Tiwari Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
There is no pending bail application.
Let the appeal be listed for hearing in its term.
Order Date :- 4.11.2015 Ashish Pd.