Allahabad High Court
Pradeep Kumar Singh vs State Of U.P.Through Secretary ... on 3 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 548 of 1992 Petitioner :- Pradeep Kumar Singh Respondent :- State Of U.P.Through Secretary Rajya Sampati And Another Counsel for Petitioner :- Kapil Dev,A K Chaturvedi,Dharmendra Kumar Dixit,Sharad Kumar Dixit Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Dharmendra Kumar Dixit, learned Counsel for the petitioner, case is adjourned.
List again.
Order Date :- 3.11.2015 Arvind