Allahabad High Court
Chandra Bhan Major & 4 Ors. ( Sapl ... vs Aditya Prakash on 3 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- REVIEW PETITION No. - 264 of 2003 Petitioner :- Chandra Bhan Major & 4 Ors. ( Sapl 224/1986 ) Respondent :- Aditya Prakash Counsel for Petitioner :- Mohd. Abid Ali,Om Prakash Pandey,Onkar Nath Tiwari,R.N.Gupta Counsel for Respondent :- R.S. Pandey,R.S.Pandey Hon'ble Mahendra Dayal,J.
(C.M. Application No.124226 of 2010) This is an application for recall of the order dated 06.10.2010 passed by the review petition no.264 of 2003.
No one has appeared on behalf of appellant in the revised list to press this application, hence the application is dismissed for want of prosecution.
Order Date :- 3.11.2015 Amit.