Allahabad High Court
Hari Shankar vs Dr.Ram Manohar Lohia Avadh ... on 3 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 364 of 1999 Petitioner :- Hari Shankar Respondent :- Dr.Ram Manohar Lohia Avadh University Through Its Registrar Counsel for Petitioner :- S.K.Mehrotra,Kapil Muni Dubey,Km.Vishwa Mohini,Vimal Kumar Counsel for Respondent :- A.K.Srivastava,Manik Sinha,Shobhit Mohan Shukla Hon'ble Dr. Devendra Kumar Arora,J.
Sri S.K.Mehrotra, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 3.11.2015 Arvind