Allahabad High Court
Ganesh Shanker vs State Of U P Thr.Prin Secy Urban ... on 3 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4683 of 2009 Petitioner :- Ganesh Shanker Respondent :- State Of U P Thr.Prin Secy Urban Devp.Civil Sectt.Lko. Counsel for Petitioner :- Yogesh Ch.Srivastava Counsel for Respondent :- C.S.C.,Anuj Kudesia Hon'ble Dr. Devendra Kumar Arora,J.
Sri Yogesh Ch. Srivastava, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 3.11.2015 Arvind