Ganesh Shanker vs State Of U P Thr.Prin Secy Urban ...

Citation : 2015 Latest Caselaw 3829 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Ganesh Shanker vs State Of U P Thr.Prin Secy Urban ... on 3 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4683 of 2009
 

 
Petitioner :- Ganesh Shanker
 
Respondent :- State Of U P Thr.Prin Secy Urban Devp.Civil Sectt.Lko.
 
Counsel for Petitioner :- Yogesh Ch.Srivastava
 
Counsel for Respondent :- C.S.C.,Anuj Kudesia
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Yogesh Ch. Srivastava, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 3.11.2015 Arvind