Allahabad High Court
Ranvir Pratap Singh & 3 Ors. vs State Of U.P. Thru Prin. Secy. ... on 3 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 232 of 2008 Petitioner :- Ranvir Pratap Singh & 3 Ors. Respondent :- State Of U.P. Thru Prin. Secy. Medical & 3 Ors. Counsel for Petitioner :- D.K. Srivastava Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri D.K.Srivastava, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 3.11.2015 Arvind