Allahabad High Court
Imran And Anr. vs State Of U.P. on 3 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 2684 of 2013 Appellant :- Imran And Anr. Respondent :- State Of U.P. Counsel for Appellant :- Manish Yadav,Gaurav Kakkar Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Nobody is present to press this appeal.
List in the month of February, 2016.
Order Date :- 3.11.2015 Ashish Pd.