Om Prakash Srivastava vs Hon'Ble High Court Of Judicature ...

Citation : 2015 Latest Caselaw 3822 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Om Prakash Srivastava vs Hon'Ble High Court Of Judicature ... on 3 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6627 of 2006
 

 
Petitioner :- Om Prakash Srivastava
 
Respondent :- Hon'Ble High Court Of Judicature Of Allahabad & 5 Ors.
 
Counsel for Petitioner :- O.P. Srivastava,Manjive Shukla,Virendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Manjive Shukla, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 3.11.2015 Arvind