Allahabad High Court
Raj Kumar vs State Of U.P.Through Secy. ... on 3 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 8379 of 2010 Petitioner :- Raj Kumar Respondent :- State Of U.P.Through Secy. Horticulture & Food Processing Counsel for Petitioner :- Rajeiu Kumar Tripathi,Abhishek Shukla Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Abhishek Shukla, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 3.11.2015 Arvind