Allahabad High Court
Krishan Pal Singh vs Allahabad Bank Through Chairman on 3 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 692 of 1998 Petitioner :- Krishan Pal Singh Respondent :- Allahabad Bank Through Chairman Counsel for Petitioner :- A.K.Chaturvedi,Asit Kumar Chaturvedi,Dharmendra Kumar Dixit Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Dharmendra Kumar Dixit, learned Counsel for the petitioner, case is adjourned.
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Order Date :- 3.11.2015 Arvind