Rajesh Tiwari (Second Bail) vs State Of U.P.

Citation : 2015 Latest Caselaw 3810 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Rajesh Tiwari (Second Bail) vs State Of U.P. on 3 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2903 of 2014
 

 
Applicant :- Rajesh Tiwari (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lalu Prasad Bhatt
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 3.11.2015 A.