Allahabad High Court
Patau Pandit @ Patloo And Another vs State Of U.P. on 3 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8732 of 2015 Applicant :- Patau Pandit @ Patloo And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Sangram Singh,Ambrish Kumar Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 3.11.2015 A.