Allahabad High Court
Ravindra Kumar Tripathi vs State Of U.P. Thru Prin. Secy. ... on 3 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2045 of 2008 Petitioner :- Ravindra Kumar Tripathi Respondent :- State Of U.P. Thru Prin. Secy. Madhyamic Shiksha & 3 Ors. Counsel for Petitioner :- Alok Kumar Srivastava Counsel for Respondent :- C.S.C.,Punit Kumar Shukla Hon'ble Dr. Devendra Kumar Arora,J.
Sri Alok Kumar Srivastava, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 3.11.2015 Arvind