Allahabad High Court
Shiva Kumar Srivastava S/O Late ... vs State Of U.P. Thru Principal ... on 3 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4466 of 2010 Petitioner :- Shiva Kumar Srivastava S/O Late Bhawani Prasad Srivastava Respondent :- State Of U.P. Thru Principal Secretary Secretariat Administr Counsel for Petitioner :- B.K. Yadav Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Learned Standing Counsel prays for and is granted three weeks' further time to file Supplementary Affidavit as directed by order dated 12.8.2015.
List thereafter.
Order Date :- 3.11.2015 Arvind