Allahabad High Court
Amar Singh vs State Of U.P. on 3 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 3812 of 2015 Appellant :- Amar Singh Respondent :- State Of U.P. Counsel for Appellant :- Pramod Kumar Singh Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
On the request of learned counsel for the parties, list in the month of January, 2016.
Order Date :- 3.11.2015 Ashish Pd.