Allahabad High Court
Saktu vs State Of U P Thr.Secy Cane ... on 3 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5566 of 2009 Petitioner :- Saktu Respondent :- State Of U P Thr.Secy Cane Dept.Lko. Counsel for Petitioner :- Krishna Kumar Singh,Dinesh Kumar Shukla Counsel for Respondent :- C.S.C.,O.P. Srivastava Hon'ble Dr. Devendra Kumar Arora,J.
Sri Dinesh Kumar Shukla, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 3.11.2015 Arvind