Allahabad High Court
Om Veer Singh @ Patra And Another vs State Of U.P. on 3 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 4686 of 2011 Appellant :- Om Veer Singh @ Patra And Another Respondent :- State Of U.P. Counsel for Appellant :- K.K. Singh,Abhilasha Singh,Manish Tiwary Counsel for Respondent :- Govt. Advocate,A.R.Gupta Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on the request of learned counsel for the appellants.
List in the month of January, 2016.
Order Date :- 3.11.2015 Ashish Pd.