Allahabad High Court
Suryamani vs State Of U.P. And 6 Others on 2 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 47966 of 2015 Petitioner :- Suryamani Respondent :- State Of U.P. And 6 Others Counsel for Petitioner :- P.C. Srivastava Counsel for Respondent :- C.S.C.,Babu Lal Ram,Manoj Kumar Yadav Hon'ble Abhinava Upadhya,J.
Put up tomorrow.
Order Date :- 2.11.2015 Lbm/-