Allahabad High Court
Beeru vs The State Of U.P. on 2 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9790 of 2015 Applicant :- Beeru Opposite Party :- The State Of U.P. Counsel for Applicant :- Ganesh Kumar Gupta,Varun Kumar Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G. A. prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 2.11.2015 A.