Wakeel Khan And 3 Others vs State Of U.P. And 3 Others

Citation : 2015 Latest Caselaw 3763 ALL
Judgement Date : 2 November, 2015

Allahabad High Court
Wakeel Khan And 3 Others vs State Of U.P. And 3 Others on 2 November, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 46700 of 2015
 

 
Petitioner :- Wakeel Khan And 3 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shailesh Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Put up tomorrow.

Order Date :- 2.11.2015 Lbm/-